Section 16 in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016
16. Amendment of Sixth Schedule.- In the Sixth Schedule to the Constitution, in Paragraph 8, in sub-paragraph (3),-
(i)in clause (c), the word "and" occurring at the end shall be omitted;(ii)in clause (d), the word "and" shall be inserted at the end;(iii)after clause (d), the following clause shall be inserted, namely:-"(e) taxes on entertainment and amusements.".
