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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(c) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(c)`Board' means the Board as defined in clause (a) of sub-section (1) of section 2 of the Act;