Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in THE MARINE AIDS TO NAVIGATION ACT, 2021 3. Power to designate general aid to navigation. The Central Government may, by notification in the Official Gazette, designate any aid to navigation to be a general aid to navigation.
