Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in Orissa Public Distribution System (Control) Order, 2008

1. Short title, extent and commencement.

(1)This order may be called the Orissa Public Distribution System (Control) Order, 2008.
(2)It shall come into force on the date of its publication in the Orissa Gazette.