Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in The Tamil Nadu Coffee-Stealing Prevention Act, 1878 4. Coffee not to be taken from labourer.— It shall not be lawful for anyone to purchase, take in barter or exchange or receive coffee from any labourer employed on a coffee-estate.
