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State of Andhra Pradesh - Section

Section 2A in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

2A. [ The Office of member of the National Disaster Management Authority constituted by the Government of India in Ministry of Home Affairs in their notification No. 1/15/2002-DM (I) NDMA (III)(A) dated 30th May, 2005.] [Added by Act No. 20 of 2005.]