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Uttarakhand High Court

State Of Uttarakhand vs Chandra Shekar Joshi & Others on 11 March, 2015

Author: Alok Singh

Bench: Alok Singh, Servesh Kumar Gupta

SPLA 12/2015
Hon'ble Alok Singh, J.

Hon'ble Servesh Kumar Gupta, J.

Mr. A.S. Gill, Dy. Advocate General for the State / applicant, undertakes to remove the defect, as pointed out by the Registry, within a week.

Let him do so.

(Servesh Kumar Gupta, J.) (Alok Singh, J.) 1 1.3.20 15 Prabodh