Uttarakhand High Court
State Of Uttarakhand vs Chandra Shekar Joshi & Others on 11 March, 2015
Author: Alok Singh
Bench: Alok Singh, Servesh Kumar Gupta
SPLA 12/2015 Hon'ble Alok Singh, J.
Hon'ble Servesh Kumar Gupta, J.
Mr. A.S. Gill, Dy. Advocate General for the State / applicant, undertakes to remove the defect, as pointed out by the Registry, within a week.
Let him do so.
(Servesh Kumar Gupta, J.) (Alok Singh, J.) 1 1.3.20 15 Prabodh