Section 11(6) in Ayush and Health Sciences University of Chhattisgarh Act, 2008
(6)If, for any reason the committee constituted under sub-section (2) fails to submit the panel within the period specified in the sub-section (5), the Chancellor shall constitute another committee consisting of three persons not connected with the university or any College, and one of them shall be designated as the Chairman. The Committee so constituted shall submit a panel of not less than three persons within a period of six weeks or such shorter period as may be specified from the date of its constitution.
