Section 17(3) in Dr. Vishwanath Karad MIT World Peace University Act, 2016
(3)The Controller of Examinations shall be a full-time salaried officer of the University and shall work directly under the direction and control of the Vice-chancellor. His appointment shall be for a term of three years and he shall be eligible for reappointment for a term not exceeding three years. The qualifications and experience for the purpose of selection of the Controller shall be such, as may be prescribed by the statutes.
