Section 41(9)(a) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

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Union of India - Subsection

Section 41(9)(a) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

(a)retiring on superannuation or voluntary retirement who submits an application for commutation of pension before the date of retirement, on the date following the date of retirement:

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Union of India - Subsection

Section 41(9)(a) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995