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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Daman and Diu - Subsection

Section 9(3) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(3)For the purposes of this section, the Court may, if necessary, cause the dependent person to be arrested and brought before itself and cause to be examined by a medical officer.