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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(xii) in The Railway Claims Tribunal (Procedure) Rules, 1989

(xii)[ to supply to the Central Government the information in Form XIV; [ Inserted by G.S.R. 787(E), dated 2-12-2002 (w.e.f. 2-12-2002).]