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State of Uttar Pradesh - Section

Section 22 in U.P. Irrigation Department Research Supervisors Service Rules, 1982

22. Scale of pay.

(1)The scale of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scale of pay at the time of the commencement of these rules is Rs. 570-25-770-E.B.-30-980-E.B.-30-1100.