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[Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(8)(iii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(iii)Filtration equipment:- The filtration flow rate shall not exceed the maximum filtration design flow rate specified by the filter manufacturer for public swimming pool usage. Where the filtration flow rate is not known or has not been determined, it shall not exceed 67 liter per minute per square foot of filter area for high-rate sand filters.