Section 2(g) in Himachal Pradesh Ex-servicemen Corporation Act, 1979
(g)"Ex-servicemen Organisation" means a firm registered under the Indian Partnership Act, 1932, (9 of 1932), an association registered under the Societies Registration Act, 1860 (21 of 1860), or a Co-operative Society registered under the Himachal Pradesh Co-operative Societies Act, 1968 (3 of 1969) all the partners or members whereof, as the case may be, are ex-servicemen.
