Himachal Pradesh High Court
Tilak Raj vs . Hpseb & Ors. on 16 June, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Tilak Raj Vs. HPSEB & ors.
RSA No. 587 of 2019 16.06.2022 Present: Mr. D.S. Nainta, Advocate, for the appellant.
Mr. T.S. Chauhan, Advocate, for the respondents.
Records have been received.
List for hearing in due course.
( Satyen Vaidya ) Judge 16th June, 2022 (sushma) ::: Downloaded on - 16/06/2022 20:04:00 :::CIS