Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Bombay Presidency - Subsection Section 43(c) in The Bombay Weights and Measures (Enforcement) Act, 1958 (c)in commercial weights and measures or in selling articles by weight or measure generally, or as regards any trade or class or trades; and
