Himachal Pradesh High Court
Pnb vs . Deepak Parmar on 2 June, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
PNB Vs. Deepak Parmar .
Cr.MP(M) No. 1359 of 2023 02.06.2023 Present: Mr. Sanjay Dalmia, Advocate, for the petitioner.
Cr.MP(M) No. 1359 of 2023 Application is allowed for the reasons that the petitioner/appellant has been able to make out a prima facie case in his favour. Application stands disposed of.
Cr.A. No....... of 2023.
Be registered.
Admit.
Issue post admission notice to the respondent returnable on 07.08.2023, on taking steps within one week.
Record of learned Trial Court be requisitioned for the next date.
( Satyen Vaidya ) Judge 2nd June , 2023 (sushma) ::: Downloaded on - 02/06/2023 20:34:43 :::CIS