Madras High Court
Akilaveni, vs Kasi Mayan, on 24 April, 2026
Tr.C.M.P(MD)No.175 of 2026
K.MURALI SHANKAR, J.
When the matter is taken up for hearing today, no representation for the petitioner.
2. Await Court notice by 03.06.2026.
3.Proof of service by then.
4.The learned counsel for the petitioner is directed to serve notice to the counsel appearing for the respondent before the trial Court.
24.04.2026 das 1/1 https://www.mhc.tn.gov.in/judis