Delhi High Court - Orders
Mahua Bindal vs Guru Gobind Singh Indraprastha ... on 22 February, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 225/2020 & CM APPLs. 23989/2020 AND 2106/2021
MAHUA BINDAL ..... Appellant
Through: Mr. Samar Bansal, Advocate.
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ORS. ..... Respondents
Through: Ms. Anita Sahani, Advocate for
respondent No.1.
Mr.T. Singhdev, Advocate with
Ms. Michelle B Das, Advocate for
respondent No.3.
Mr. Shivendra Singh, Advocate for
respondents No.5 to 11.
Ms. Nupur Agrawal, Advocate for
Ms. Tara Narula Adv. for GNCTD
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.02.2022 Matter has been received by way of video conferencing. Present matter has been listed on an Office Note as the matter could not be listed inadvertently on 17th February, 2022, the date fixed.
List the matter for hearing on 04th August, 2022.
Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.02.2022 23:10:13The contesting parties are directed to file fresh written submissions not exceeding three pages each.
MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 22, 2022 js Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.02.2022 23:10:13