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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(2)Each application under sub-rule (1) shall be addresse to the Deputy Commissioner concerned and shall be delivered to him or to such officer as may be authorised by him in this behalf, personally or through an authorised agent, within six days of the publication of the electoral roll.