Calcutta High Court (Appellete Side)
Asansol Bottling & Packaging Company ... vs Sr. Joint Commissioner on 15 December, 2020
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
15-12-2020
Subrata
Item no.7 W.P.T.T.No.9 of 2014
Asansol Bottling & Packaging Company Pvt. Ltd.
-vs-
Sr. Joint Commissioner, Commercial Taxes & Ors.
Mr. Suchayan Banerjee ... for the petitioner
Md. T.M. Siddiqui
Mr. Debasish Ghosh ...for the State
Mr. Avra Mazumder ...for respondent no.7
Since learned advocate for the petitioner submits, on instructions, that his client does not want to proceed with the writ application, it is dismissed as not pressed.
[I.P. Mukerji, J] [Kausik Chanda, J]