Section 5(1)(b) in The U.P. Bhoodan Yagna Act, 1952

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State of Uttar Pradesh - Subsection

Section 5(1)(b) in The U.P. Bhoodan Yagna Act, 1952

(b)circumstances have so arisen that the Committee is rendered unable or may be rendered unable to discharge duties or to perform functions imposed or assigned by or under this Act, or

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State of Uttar Pradesh - Subsection

Section 5(1)(b) in The U.P. Bhoodan Yagna Act, 1952