Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 1956 (2)The Schedule to the Constitution (Scheduled Tribes) (Part C States) Order, 1951 , is hereby amended in the manner and to the extent specified in Schedule IV.
