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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Fisheries Ministerial Service Rules, 1976

(2)The seniority inter se the Upper Division Clerks shall be determined with reference to the date of issue of the order of their promotion to the posts of Upper Division Clerks-Provided that if the date of the issue of the order of promotion is the same in respect of two or more such clerks, their seniority inter se shall be determined according to the total length of their service under Government.