Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 39 in The Prisons Act, Svt. 1977 [Jammu and Kashmir]

39. Hospital

In every prison an hospital or proper place for the reception of sick prisoners shall be provided.