Section 9(2)(a) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(a) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(a)if such person is recruited by direct appointment, dispense with his services or revert him to a post on which he held lien, prior to his appointment to the Service by appointment; and

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State of Punjab - Subsection

Section 9(2)(a) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983