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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(f) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(f)"Non-teaching staff" includes Registrar, Controller of Finance, and Controller of Examinations, technical staff, administrative, ministerial and other staff, as may be decided by the Board of Governors;