Bombay High Court
Daga Narayan Mali (Died) Thr Lrs ... vs State Of Maharashtra And Ors on 9 July, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
1 996-fa-3361,3362-2019.doc
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
FIRST APPEAL NO. 3361 OF 2019
Daga Narayan Mali (Died)
Through its L.Rs
Rukhmabai Daga Mali ... Appellant
Versus
State of Maharashtra and others ... Respondents
WITH
FIRST APPEAL NO. 3362 OF 2019
Chudaman Waman Marathe and another ... Appellants
Versus
State of Maharashtra and others ... Respondents
....
Mr. V. B. Patil, Advocate for the appellants
Mr. B. V. Virdhe, AGP for respondent Nos.1 and 2
Ms Vaishali D. Jadhav, Advocate for respondent No.1
....
CORAM : R. G. AVACHAT, J.
DATED : 09th JULY, 2021 PER COURT :-
. Learned Advocate Shri Vijay Patil, informs that some connected References have already been pending before the Reference Court at Jalgaon. The concerned Court is making hurry in disposing of these matters and some of the matters are fixed for hearing in this month. According to him, if the present two appeals 1 of 2 ::: Uploaded on - 12/07/2021 ::: Downloaded on - 20/09/2021 10:11:49 ::: 2 996-fa-3361,3362-2019.doc are decided, the fate of the matters pending before the Reference Court, would be covered. However, if the Reference Court decides the several References pending before it, before these two appeals are decided, the parties may get aggrieved by the orders of the Reference Court and they will have to prefer appeals for no reason.
2. In view of the aforesaid facts and circumstances, the Reference Court is directed not to decide the References finally pending before him until the end of this month.
3. Stand over to 27th July, 2021.
[ R. G. AVACHAT, J. ] SMS 2 of 2 ::: Uploaded on - 12/07/2021 ::: Downloaded on - 20/09/2021 10:11:49 :::