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State of Madhya Pradesh - Section

Section 22 in M.P. Paramedical Council (Election of Members) Regulations, 2001

22.

(1)When the counting of votes has been completed, the Returning Officer shall forthwith prepare a list of contesting candidates and record the number of valid votes obtained by them against their names and declare among them who got largest number of valid votes in descending order as elected.
(2)When an equality of votes found to exist between the candidates and the addition of a vote will entitle any of the candidates to be declared elected the determination of such candidate, to whom one such additional vote shall be deemed to have been given, shall be made, by lot to be drawn by the Returning Officer in such manner as he may determine.