Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Entire Act] State of Punjab - Section Section 19 in Punjab General Sales Tax Act, 1948 19. Bar of certain proceedings. - No assessment made and no order passed under this Act or the rules made thereunder shall be called into question in any Civil Court.
