Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Scheduled Castes (Legal Aid) Rules, 1963 1. Short title and extent. (1)These rules may be called the Madhya Pradesh Scheduled Castes (Legal Aid) Rules, 1963.(2)They extend to the whole of Madhya Pradesh.
