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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2)(f) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(f)the fees which may be charged in respect of any application made, appeal preferred, or proceeding taken, under this Act.