Madhya Pradesh High Court
Shubhalay Villa vs Mr. Jitesh Parwani on 24 July, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 3381 of 2021
(SHUBHALAY VILLA AND OTHERS Vs MR. JITESH PARWANI AND OTHERS)
Dated : 24-07-2023
Shri Avinash Zargar -Advocate for petitioners.
Shri Siddharth Shrivastava - Advocate for the respondents.
Shri Avinash Zargar - Advocate appearing for the petitioner is directed to supply copy of this petition to the counsel for the respondent.
List this matter in the next week for final hearing at motion stage with clear understanding that no adjournment shall be granted on the next date of hearing.
Interim relief, if any, to continue till next date of hearing.
(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 7/24/2023 5:18:07 PM