Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 265A] [Entire Act] State of West Bengal - Subsection Section 265A(a) in Kolkata Municipal Corporation Act, 1980 (a)in any case where such payment causes, to the satisfaction of the Mayor-in-Council, undue hardship to him, and
