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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(9)(b) in The Punjab Land Revenue Act, 1887

(b)the local rate, if any, payable under the Punjab District Boards Act, 1883, and any fee leviable under section 33 of that Act from land-owners for the use of or benefits derived from such works as are referred to in section 20, clauses (i) and (j), of that Act;