Section 6A(1)(b) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

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State of Uttar Pradesh - Subsection

Section 6A(1)(b) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

(b)for the purpose of determining whether and if so in what manner, any such function is to be performed or whether any provision of this Act or the rules made thereunder or any notice, order or direction served, made or, given under this Act is being or has been complied with; or

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State of Uttar Pradesh - Subsection

Section 6A(1)(b) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000