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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)He/She shall make the block-wise seating arrangements at the sub-centre and display the same alongwith the notice containing instructions to candidates prior to the day of examination.