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State of Odisha - Section

Section 15 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

15.

The general control and supervision of the working of the Act shall be exercised by the inspecting staff attached to the department for registration of documents but Muhammedan Deputy Collectors, Sub-Deputy Collectors or Revenue Supervisors may specially be deputed by the District Registrar to inspect Muhammedan Marriage Registry Offices at any time.