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State of Tamilnadu - Section

Section 27 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

27. Energy Availability.

- The Distribution licensee shall furnish the sources and quantum of energy to be procured for each year of the control period duly taking into account the Merit Order Dispatch principles and the estimated increase in available capacity.Wherever the Distribution licensees have their own generating stations, the availability from generation shall be computed with reference to the normative plant load factor and auxiliary consumption.The availability from own Hydro stations shall be computed based on 25% plant load factor as specified in the Tariff Regulations.[Supply availability should be measured on the basis of power contracted by the distribution licensee on a long-term basis for the power procurement plan submitted by the utility.] [Inserted by Notification No. TNERC/MYT/18 /2 dated 28 -2-2011 (w.e.f. 23.3.20011).]