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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(a) in The Sree Balaram Seva Mandir Acquisition Act, 1978.

(a)having in his possession, custody or control any property forming part of the hospital, wrongfully withholds such property from the State Government; or