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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1)(e) in The Orissa Water Supply and Sewerage Board Act, 1991

(e)if the service pipe or any tap or other fittings or work connected therewith is found on examination by an officer or servant of the Board duly authorised in this behalf to be out of repair to such an extent as to- cause wastage or contamination of water and immediate prevention thereof is necessary; or