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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(4)(a) in The West Bengal Board Of Secondary Education Act, 1963.

(a)Every shop-keeper or employer shall inform the registering authority in the prescribed form of any change in respect of any particulars contained in the application under sub-section (1) within seven days after the change has taken place