Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 14 in Jharkhand Single Window Clearance Act, 2015 14. District Level Nodal Agency. - District Industries Centre shall be the District Level Nodal Agency of the Agency and District Executive Committee.
