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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(9) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(9)The procedure to be followed by the Governing Body for the transaction of business in any meeting or otherwise or in the exercise of its power of discharge of its functions shall be such as may be laid down in the regulations.