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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(vii) in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

(vii)The accreditation can be suspended by the Director of Information and Public Relations. This will be placed before the Committee within a month from the date of issue of suspension order. The Committee if differs with the decision on suspension will record their views with adequate reasons.