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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1)(a) in Jharkhand Co-operative Societies Rules, 2008

(a)Every person desiring admission to membership of a registered society and who needs the services of the society, accepts the responsibilities of the membership and fulfils such other condition as may be specified in the bye laws of the society, shall apply in From V for admission as a member.