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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Oil And Natural Gas Commission (Transfer Of Undertaking And Repeal) Act,1993

(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for the amount, and the manner of paying compensation for any loss or damage caused to the land by the officers and employees of the Corporation under sub-sections (3) and (4) of section 9.