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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(d) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(d)in the opinion of such authority is not able to conduct or possess such bud wood bank or fruit nursery; or