Bombay High Court
Jagu Hira Patel vs Collector Of Daman And Anr on 18 September, 2018
Author: K. K. Sonawane
Bench: A. A. Sayed, K. K. Sonawane
(34) WP 9124-18 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Amk
WRIT PETITION NO. 9124 OF 2018
Jagu Hira Patel .. Petitioner
Vs.
Collector of Daman & Anr. .. Respondents
None for the Petitioner.
Mr. Deshmukh for the Respondent No.1.
CORAM : A. A. SAYED AND
K. K. SONAWANE, JJ.
th DATE : 18 SEPTEMBER, 2018. P.C.
1. None for the Petitioner.
2. The learned Counsel for the Respondent No.1 seeks time to file Reply.
3. Stand over to 09.10.2018.
[K. K. SONAWANE, J.] [A. A. SAYED, J.]
Digitally signed
by Arjun
Arjun Machhindra
Machhindra Kadam
Kadam Date:
2018.09.19
16:25:52 +0530
1/1